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[Cites 0, Cited by 0] [Section 187(1)] [Section 187] [Entire Act]

State of Andhra Pradesh - Subsection

Section 187(1)(iii) in Andhra Pradesh Panchayat Raj Act, 1994

(iii)Standing Committee for Agriculture: Agriculture, Animal Husbandry, soil reclamation including contour bunding, social forestry, fisheries and sericulture.