Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Rajasthan - Subsection Section 70(3) in Rajasthan Transparency in Public Procurement Rules, 2013 (3)Before award of the contract, the procuring entity shall ensure that the price of successful bid is reasonable and consistent with the required quality.
