Section 1 in The Chhattisgarh Moneylenders Act, 1934
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Moneylenders Act, 1934.(2)[ It extends to the whole of Chhattisgarh except referred Scheduled Areas] [Substituted by C.G. Act No. 2 of 2011, dated 31.12.2010.].
