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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in The Chhattisgarh Moneylenders Act, 1934

(2)[ It extends to the whole of Chhattisgarh except referred Scheduled Areas] [Substituted by C.G. Act No. 2 of 2011, dated 31.12.2010.].