Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3) in Statutes of the Jodhpur National University, Jodhpur, 2010

(3)The powers and functions of the Head of a Department or a person in-charge of a Department shall be prescribed by the Board of Studies of the School, under the direction of the Academic Council.