Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Goa - Subsection Section 10(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (3)The revised and supplementary budget estimates of the Board shall be prepared in such manner and before such dates as the Board may lay down.
