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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(4)The weekly returns of cotton ginned and pressed, under sub- sections (1) and (2) of Section 5 shall be made in Forms G and H, respectively.