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State of Madhya Pradesh - Section

Section 21 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

21. Weekly returns.

(1)The authority to whom weekly returns under sub-sections (1) and (2) of Section 5 shall be submitted shall be the Deputy Director of Agriculture (Cotton), Madhya Pradesh.
(2)Such weekly returns shall be for the seven days ending on the Friday of each week and shall be posted not later than the day following. The first weekly returns shall be for the week ending the first week of September.
(3)When a factory finally ceases work for the season a statement to that effect shall be made in the last weekly return.
(4)The weekly returns of cotton ginned and pressed, under sub- sections (1) and (2) of Section 5 shall be made in Forms G and H, respectively.
(5)The statements to be complied with under sub-sections (1-A) and (3) of Section 5 shall be published in the Official Gazette in Forms I and J respectively.