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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Swai Ram vs . State Of H.P. & Others on 23 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Swai Ram vs. State of H.P. & others .

CWPOA No. 3253 of 2020 23.08.2022 Present: Mr. Abhishek Thakur, Advocate vice Ms. Shreya Chauhan, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for respondent Nos. 1 & 2.

Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 3.

On the request of learned vice Counsel for the petitioner, list on 24.08.2022.




                                                            ( A.A. Sayed )


                                                             Chief Justice




               August 23, 2022                          ( Jyotsna Rewal Dua )





                  (hemlata)                                   Judge





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