Himachal Pradesh High Court
Swai Ram vs . State Of H.P. & Others on 23 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Swai Ram vs. State of H.P. & others .
CWPOA No. 3253 of 2020 23.08.2022 Present: Mr. Abhishek Thakur, Advocate vice Ms. Shreya Chauhan, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No. 3.
On the request of learned vice Counsel for the petitioner, list on 24.08.2022.
( A.A. Sayed )
Chief Justice
August 23, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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