Section 1 in Manipur Societies Registration Act, 1989
1. Short title, extent and commencement.
(1)This act may be called the Manipur Societies Registration Act 1989.(2)It extends to the whole State of Manipur.(3)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.The Manipur Societies Registration Act 1989
