Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Manipur - Subsection

Section 1(3) in Manipur Societies Registration Act, 1989

(3)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.The Manipur Societies Registration Act 1989