Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4)(i) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(i)Validity: The Bus Body Builder Accreditation Certificate shall be valid for a period of four years;