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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(i) in Regulation for the Import of Equine Species of Animals into India

(i)less than seven years (in case of male)/less than five years (in case of female) of age which have never been mated and the equine has not been in contact with breeding stock during twelve months immediately prior to export; or