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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Regulation for the Import of Equine Species of Animals into India

(3)Contagious Equine Metritis (CEM) has not been reported during last twenty months in the country and the animal has not originated/reared in/visited any of the Contagious Equine Metritis (CEM) infected countries during last two years; orthe country has reported Contagious Equine Metritis (CEM) but the animal under export is:-
(i)less than seven years (in case of male)/less than five years (in case of female) of age which have never been mated and the equine has not been in contact with breeding stock during twelve months immediately prior to export; or
(ii)the breeding horses that have mated and pregnant mares come from an establishment which has been free from CEM for at least 3 years;