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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)Members who are Government servants may draw travelling and daily allowances which they may be entitled to claim for travelling on official duties according to their grade pay under The Gujarat Civil Services (General Conditions of Services) Rules, 2002.