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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(3) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(3)The Meghalaya Higher Education Council constituted under sub-section (2) shall include
(a). An eminent educationist of repute as Chairman or an eminent person with vast administrative experience.
(b). Director of Higher and Technical Education as Member Secretary.
(c). Ten other members to be nominated from among the following:-
(i)Educationists of repute;
(ii)Heads of Colleges;
(iii)Chair persons of governing bodies of colleges;
(iv)An eminent social activist in the field of education etc.