Section 9(3)(c) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(c). Ten other members to be nominated from among the following:-

(i)Educationists of repute;

(ii)Heads of Colleges;

(iii)Chair persons of governing bodies of colleges;

(iv)An eminent social activist in the field of education etc.

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