Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(2) in The Oil Mines Regulations, 2017 (2)No person shall work or travel from where he is likely to fall for more than one metre and eighty centimetre unless he is protected by certified safety belt with full body harness and lifeline and shall use the same whilst at work.
