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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in sub-section (1), for the word ^^Loizsj.kk the word Loizjs.kk and for the words ^^tkap }kjk fofu'p; dj ldrk gS the words tkap }kjk dj ldrk gS shall be substituted;