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State of Uttar Pradesh - Section

Section 18 in U.P. Revenue Code (Amendment) Act, 2016

18. Amendment of Section 24.

- In Section 24 of the said Code -
(a)in Hindi version, in sub-section (1), for the word ^^Loizsj.kk the word Loizjs.kk and for the words ^^tkap }kjk fofu'p; dj ldrk gS the words tkap }kjk dj ldrk gS shall be substituted;
(b)in sub-section (3), for the words "six months" the words "three months" shall be substituted.