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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(1)The Inspectress, in the case of a school for girls, in other cases, the Deputy Director shall declare from time to time, the names of hereditary members and life-members.