Section 4 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964
4. Hereditary member and life-member.
(1)The Inspectress, in the case of a school for girls, in other cases, the Deputy Director shall declare from time to time, the names of hereditary members and life-members.(1)Subject to the provisions of clause (a) of Rule 15, each hereditary member and life member shall become a member of the committee for his lifetime with effect from the date of being declared as such under sub-rule (1).
