Section 30 in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
30. Scale of fees.
(1)The Council shall, with the sanction of the State Government, fix the scale of fees payable in respect of all matters and proceedings provided for in this Act or the rules and regulations made thereunder and provide the mode of their payment.(2)Such fees shall be applied for the purpose of this Act and the rules and regulations made thereunder.
