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Union of India - Section

Section 76 in The Indian Port Health Rules, 1955

76.

(1)The Health Officer shall, when so requested, issue free of charge to the master, or any representative of the owner or agent, of a vessel a certificate specifying the measures applied to the vessel, the parts thereof treated, the methods employed and reasons why measures have been applied.
(2)The Health Officer shall, when so requested, issue free of charge
(a)to any traveller a certificate specifying the date of his arrival or departure and the measures applied to him and his baggage;
(b)to the consignor, the consignee, and the carrier, or their respective agents, a certificate specifying the measures applied to any goods.