Madhya Pradesh High Court
Apurva Sonakia vs Executive Board Of Methodist Church In ... on 11 October, 2022
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 466 of 2022 (APURVA SONAKIA AND OTHERS Vs EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA AND OTHERS) Dated : 11-10-2022 None for the parties.
The Advocates are abstaining today from the Court work on a joint call made by all the Bar Associations of Jabalpur.
Adjourned.
(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 10/12/2022 10:34:32 AM