Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Apurva Sonakia vs Executive Board Of Methodist Church In ... on 11 October, 2022

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 466 of 2022 (APURVA SONAKIA AND OTHERS Vs EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA AND OTHERS) Dated : 11-10-2022 None for the parties.

The Advocates are abstaining today from the Court work on a joint call made by all the Bar Associations of Jabalpur.

Adjourned.

(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 10/12/2022 10:34:32 AM