Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(2) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 (2)The registrar shall have the documents arranged in the chronological order or otherwise so as to facilitate their inspection during office hours.
