Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 23 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

23. Custody of the documents.

(1)The registrar shall be held responsible for the safe custody of all documents.
(2)The registrar shall have the documents arranged in the chronological order or otherwise so as to facilitate their inspection during office hours.