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State of Tamilnadu- Act

Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013

TAMILNADU
India

Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013

Act 23 of 2013

  • Published on 8 November 2013
  • Commenced on 8 November 2013
  • [This is the version of this document from 8 November 2013.]
  • [Note: The original publication document is not available and this content could not be verified.]
Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013(Act No. 23 of 2013)[Dated 8.11.2013]An Act to repeal the Tamil Nadu Groundwater (Development and Management) Act, 2003.Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Sixty-fourth Year of the Republic of India as follows:-

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013.
(2)It shall be deemed to have come into force on the 14th day of September 2013.

2. Repeal of Tamil Nadu Act 3 of 2003.

- The Tamil Nadu Groundwater (Development and Management) Act, 2003, is hereby repealed.

3. Repeal of Ordinance.

- The Tamil Nadu Groundwater (Development and Management) Repeal Ordinance, 2013, is hereby repealed.