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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

(2)Any matter not covered in these rules shall be governed by such directions as may be issued by the Authority with the approval of the Registrar.