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State of Uttar Pradesh - Section

Section 17 in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

17. Saving.

(1)So long as the regulations referred to in sub-rule (2) of rule 8 are not framed all or any matters referred therein shall be governed by such orders or directions as may be issued by the Authority with the approval of the Registrar.
(2)Any matter not covered in these rules shall be governed by such directions as may be issued by the Authority with the approval of the Registrar.