Section 54(1) in Mahatma Gandhi University Act 1985
(1)A unitary management shall constitute in accordance with the provisions of the Statutes a governing body consisting of the following members, namely:-(a). the manager of the private college;(b). the principal of the private college;(c). a person nominated by the University in accordance with the provisions in that behalf contained in the Statutes;(d). a person nominated by the Government;(dd)two persons nominated from permanent teachers by the University by rotation, of whom, one shall be from those having ten years of service or more and the other shall be from those having less than ten years of service;[xxxxxxxxx](h)not more than six persons nominated by the unitary management.
