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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Kerala - Subsection

Section 54(1)(d) in Mahatma Gandhi University Act 1985

(d). a person nominated by the Government;
(dd)two persons nominated from permanent teachers by the University by rotation, of whom, one shall be from those having ten years of service or more and the other shall be from those having less than ten years of service;