Section 16(7)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

(b)A detailed record of muster rolls will be maintained in the registers as per Forms B-3, B-4, B-5 and B-6.

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