Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Meghalaya - Subsection

Section 35(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(2)The estimated receipts and expenditures shall be accompanied by the revised budget estimates for the current year.