Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 35 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

35. Form of budget estimate.

(1)The budget in respect of the year ensuing showing the estimated receipts and expenditure of the Board shall, as far as may be, be based on the model. Form IX following the pattern of budgeting of the Government in general.
(2)The estimated receipts and expenditures shall be accompanied by the revised budget estimates for the current year.
(3)The budget shall, as far as may be, be based on model structure of accounting classification given in Appendix III, following the classification of account heads in Government budgeting.