Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State of Madhya Pradesh - Act

THE MADHYA PRADESH LAND REVENUE CODE (SECOND AMENDMENT) ACT, 2022

MADHYA PRADESH
India

THE MADHYA PRADESH LAND REVENUE CODE (SECOND AMENDMENT) ACT, 2022

Act 1 of 2023

  • Published on 24 January 2023
  • Not commenced
  • [This is the version of this document from 24 January 2023.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Madhya Pradesh Land Revenue Code, 1959.Be it enacted by the Madhya Pradesh Legislature in the Seventy-third year of the Republic of India as follows:-

1. Short Title.

This Act may be called the Madhya Pradesh Land Revenue Code (Second Amendment) Act, 2022.

2. Amendiment of Section 129.

In Section 129 of the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959), in sub-section (1), sub-section (2) and sub-section (3), after the words "Revenue Inspector", the words “or Patwari” shall be inserted.