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State of Madhya Pradesh - Section

Section 2 in THE MADHYA PRADESH LAND REVENUE CODE (SECOND AMENDMENT) ACT, 2022

2. Amendiment of Section 129.

In Section 129 of the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959), in sub-section (1), sub-section (2) and sub-section (3), after the words "Revenue Inspector", the words “or Patwari” shall be inserted.