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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(1) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(1)Any Court employee contraventing the provisions of any of the Rules in this part shall render himself/herself liable to disciplinary action under the Rules in Part-III of these Rules.