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[Cites 0, Cited by 0] [Section 29(10)] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(10)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)make provision of first-aid kit, fire extinguishers in kitchen, recreation room, vocational training room, dormitories, store rooms and counselling room;