Section 29(10) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017
(10)All institutions under the Act shall:(i)make provision of first-aid kit, fire extinguishers in kitchen, recreation room, vocational training room, dormitories, store rooms and counselling room;(ii)conduct periodic inspection of electrical installations;(iii)ensure proper storage and inspection of articles of food; and(iv)ensure stand-by arrangements for water storage and emergency lighting.
