Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(10) in Andhra Pradesh Para Medical Board Rules, 2006 (10)Every person shall apply to the Secretary to the board, one month before the due date for renewal of his Registration along with the fee prescribed in Rule-8.
