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Union of India - Section

Section 37 in The National Institutes of Technology, Science Education and Research, 2007

37. Transitional provisions. -

Notwithstanding anything contained in this Act­---
(a)the Board of Governors of every Institute [mentioned in the First Schedule] [Inserted by the Act No. 28 of 2012] functioning as such immediately before the commencement of this Act shall continue to so function until a new Board is constituted for that Institute under this Act, but on the constitution of a new Board under this Act, the member of the Board holding office before such constitution shall cease to hold office;
(b)every Senate constituted in relation to every Institute before the commencement of this Act shall be deemed to be the Senate constituted under this Act until a Senate is constituted under this Act for that Institute but on the constitution of new Senate under this Act, the members of the Senate holding office before such Institution shall cease to hold office.
(c)[ recruitment process and disciplinary proceedings, which had commenced before the commencement of the National Institutes of Technology (Amendment) Act, 2012, shall be completed, mutatis mutandis, in accordance with the relevant provisions in force immediately before such commencement. [Inserted by Act No. 28 of 2012]
Explanation.-Recruitment process for a post may be taken to have commenced from the date of publication of the advertisement inviting application for the post, and disciplinary proceedings against an employee of the Institute may be taken to have commenced on the date of issue of charge sheet for major penalty or show cause notice for minor penalty to such employee;
(d)all matters, which are meant to be provided through Statutes and Ordinances under sections 25 and 27, respectively, shall, till such Statutes and Ordinances are made, be governed, mutatis mutandis, by the corresponding provisions in force immediately before the commencement of this Act.]
(e)[ the court, the Academic Council and the Executive Council of the Bengal Engineering and Science University, Shibpur performing functions as such immediately before the commencement of the National Institutes of Technology, Science Education and Research (Amendment) Act, 2014 shall continue to function until a Board is constituted for the Indian Institute of Engineering Science and Technology, Shibpur under this Act, but on and after the constitution of a Board under this Act, the members of the court, the Academic Council and the Executive Council, shall cease to hold office; [Substituted by Act No. 9 of 2014]
(f)the authorities of the Bengal Engineering and Science University, Shibpur, by whatever names so called, performing functions as such immediately before the commencement of the National Institutes of Technology, Science Education and Research (Amendment) Act, 2014 shall continue to function until a new Authority is appointed or constituted for performing the same functions under the said Act, but on and after such appointment or constitution, the authorities performing the functions under the Bengal Engineering and Science University, Shibpur Act, 2004 (13 of 2004) or any Statutes or Ordinances made thereunder shall cease to hold office;
(g)every Senate or any other authorities in the names so called constituted in relation to every Institute before the commencement of the National Institutes of Technology, Science Education and Research (Amendment) Act, 2014 shall be deemed to be the Senate constituted under the said Act until a new Senate is constituted under this Act for that Institute, but on the constitution of a new Senate under this Act, the members of the Senate holding office before such constitution shall cease to hold office;
(h)until the first Statutes and the Ordinances are made and brought in force under the National Institutes of Technology, Science Education and Research (Amendment) Act, 2014, the Statutes, Ordinances and rules made for the Bengal Engineering and Science University, Shibpur immediately before the commencement of the said Act shall continue to apply to the Indian Institute of Engineering Science and Technology, Shibpur in so far as they are not inconsistent with the provisions of the said Act.]
THE FIRST SCHEDULE[See sections 3(g), (m) and 4 (1)]List Of Central Institutions Incorporated Into The Act
Sl.No. Society CorrespondingInstitute
1 2 3
1. MotilalNehru National Institute of Technology, Allahahad Society MotilalNehru National Institute of Technology, Allahabad.
2. MaulanaAzad National Institute of Technology, Bhopal Society MaulanaAzad National Institute of Technology, Bhopal.
3. NationalInstitute of Technology, Calicut Society NationalInstitute of Technology, Calicul.
4. NationalInstitute of Technology, Durgapur Society NationalInstitute of Technology, Durgapur.
5. NationalInstitute of Technology, Hamirpur Society NationalInstitute of Technology, Hamirpur.
6. MalaviyaNational Institute of Technology, Jaipur Society MalaviyaNational Institute of Technology, Jaipur.
7. Dr.B.R. Ambedkar National Institute of Technology, Jalandhar Society Dr.B.R. Ambedkar National Institute of Technology, Jalandhar.
8. NationalInstitute of Technology, Jamshedpur Society NationalInstitute of Technology, Jamshedpur.
9. NationalInstitute of Technology, Kurukshetra Society NationalInstitute of Technology, Kurukshetra.
10. VisvesvarayaNational Institute of Technology, Nagpur Society VisvesvarayaNational Institute of Technology, Nagpur.
11. NationalInstitute of Technology, Patna Society NationalInstitute of Technology, Patna.
12. NationalInstitute of Technology, Rourkela Society NationalInstitute of Technology, Rourkela.
13. NationalInstitute of Technology, Silchar Society NationalInstitute of Technology, Silchar.
14. NationalInstitute of Technology, Srinagar Society NationalInstitute of Technology, Srinagar.
15. SardarVallabhbhai National Institute of Technology, Surat Society SardarVallabhbhai National Institute of Technology, Surat.
16. NationalInstitute of Technology Karnataka, Surathkal Society NationalInstitute of Technology Karnataka, Surathkal.
17. NationalInstitute of Technology, Tiruchirappalli Society NationalInstitute of Technology, Tiruchirappalli.
18. NationalInstitute of Technology, Warangal Society NationalInstitute of Technology, Warangal.
19. NationalInstitute of Technology, Raipur Society NationalInstitute of Technology, Raipur.
20. NationalInstitute of Technology, Agartala Society NationalInstitute of Technology, Agartala.
21. [ [Inserted by Act No. 28 of 2012 after Sl. No. 20 (w.e.f. 7.6.2012)] NationalInstitute of Technology, Goa, Society NationalInstitute of Technology, Goa.
22. NationalInstitute of Technology, Puducherry Society NationalInstitute of Technology, Puducherry.
23. NationalInstitute of Technology, Delhi Society NationalInstitute of Technology, Delhi.
24. NationalInstitute of Technology, Sumari (Srinagar), Uttarakhand Society NationalInstitute of Technology, Uttarakhand.
25. NationalInstitute of Technology, Sohra (Meghalaya) Society NationalInstitute of Technology, Meghalaya.
26. NationalInstitute of Technology, Mizoram Society NationalInstitute of Technology, Mizoram.
27. NationalInstitute of Technology, Manipur Society NationalInstitute of Technology, Manipur.
28. NationalInstitute of Technology, Nagaland Society NationalInstitute of Technology, Nagaland.
29. NationalInstitute of Technology, Arunachal Pradesh Society NationalInstitute of Technology, Arunachal Pradesh.
30. NationalInstitute of Technology, Sikkim NationalInstitute of Technology, Sikkim.]
31. [ [Inserted by Notification No. 42 of 2016 (w.e.f 20.8.2015).] NationalInstitute of Technology, Andhra Pradesh NationalInstitute of Technology, Andhra Pradesh.]
[THE SECOND SCHEDULE [Inserted by Act No. 28 of 2012 (w.e.f. 7.6.2012)][See sections 3(g), (m), 4(1) and 11A]List Of Indian Institutes Of Science Education Research
SI.No. Society CorrespondingInstitute
1 2 3
1. IndianInstitute of Science Education and Research, Kolkata Society. IndianInstitute of Science Education and Research, Kolkata.
2. IndianInstitute of Science Education and Research, Pune Society. IndianInstitute of Science Education and Research, Pune.
3. IndianInstitute of Science Education and Research, Mohali Society. IndianInstitute of Science Education and Research, Mohali.
4. IndianInstitute of Science Education and Research, Bhopal Society. IndianInstitute of Science Education and Research, Bhopal.
5. IndianInstitute of Science Education and Research, ThiruvananthapuramSociety. IndianInstitute of Science Education and Research,Thiruvananthapuram.]
6. [ [Inserted by Act No. 19 of 2017, dated 4.8.2017.] Indian Institute of Science Education and Research, Tirupati Society Indian Institute of Science Education and Research, Tirupati.
7. Indian Institute of Science Education and Research, Berhampur Society Indian Institute of Science Education and Research, Berhampur.]
[The Third Schedule][See sections 3(g),(k), (m), 4(1) and 11A]LIST OF INDIAN INSTITUTES OF ENGINEERING SCIENCE AND TECHNOLOGY
Sl.No. University or Society Corresponding Institute
(1) (2) (3)
  Bengal Engineering and Science University, Shibpur. Indian Institute of Engineering Science and Technology,Shibpur.”.