Section 37(c) in The National Institutes of Technology, Science Education and Research, 2007
(c)[ recruitment process and disciplinary proceedings, which had commenced before the commencement of the National Institutes of Technology (Amendment) Act, 2012, shall be completed, mutatis mutandis, in accordance with the relevant provisions in force immediately before such commencement. [Inserted by Act No. 28 of 2012]
