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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55(1) in The U.P. Factories Rules, 1950

(1)A register shall be opened with the following columns to record particulars of examination of hoists and lifts :
(i)Date of examination.
(ii)Number of hoists and lifts if more than one.
(iii)Details of examinations made.
(iv)Result of examination.
(v)Signature of examiner.
(vi)Designation and qualifications of the examiner.