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State of Uttar Pradesh - Section

Section 55 in The U.P. Factories Rules, 1950

55. Rules under Section 28.

(1)A register shall be opened with the following columns to record particulars of examination of hoists and lifts :
(i)Date of examination.
(ii)Number of hoists and lifts if more than one.
(iii)Details of examinations made.
(iv)Result of examination.
(v)Signature of examiner.
(vi)Designation and qualifications of the examiner.
(2)Exemption of certain hoists and lifts. - In respect of any class or description of hoists or lift specified in the first column of the Schedule, the requirements of Section 28 specified in the second column of said schedule and set opposite to that class or description of hoist or lift shall not apply :