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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(3)(a) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(a)Cryogenic pressure vessel and vessel for liquid Carbon Dioxide made of stainless steel shall be periodically tested with pneumatic pressure at 1.1 times of maximum allowable working pressure.