Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 4 in Estate Management Procedure, 2005

4. Allotment of land for IT Industry (Manufacturing and Software Development).

The applications for the categories 1 to 3 will be processed by the Investment Promotion Centre and for Category 4, the applications will be processed by Department of Industries and Commerce, Haryana.Besides the above, the allotment of plots/sheds in Industrial Estates falling in Category C, will also be on on-going basis.For other categories, allotments will be made after inviting applications through advertisements in leading newspapers.