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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(vii) in General Conditions of Tariff and Schedules of Tariff

(vii)Where connected load is given in KVA, power factor of energy consuming apparatus may be taken as specified by manufacturers so as to work out the connected load in MW and in case the power factor is not specified the same may be taken as 0.88. In case the power factor is less than 0.88 the consumer will be required to instal additional capacitors to be worked out on the basis of the extent by which power factor is less than 0.88.