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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Dr. Abdul Haq Urdu University Act, 2016

(2)Such other acts and things as may be necessary, incidental or conducive to the attainment of all or any of its objects as a teaching and affiliating University namely,-
(a)to institute and award fellowships, scholarships, studentships, medals and prizes;
(b)to organize and conduct refresher courses, workshops, seminars and other programmes for teachers, evaluators and other academic staff;
(c)to make special arrangements in respect of the residence, discipline and teaching of woman students as the University may consider desirable;
(d)to appoint, on contract of otherwise, visiting Professors, Emeritus Professors, Consultants, Scholars and such other persons who may contribute to the advancement of the object of the University;
(e)to lay down conditions of service of all categories of employees including their code of conduct;
(f)to establish, maintain or recognize Study Centres for the delivery of the distance education system in the manner laid down by the Ordinances;
(g)to provide of the preparation of instructional material including films, cassettes, taps, video cassettes and other software in collaboration with various Open Universities and other institutions dealing with the distance education system;
(h)to devise and implement suitable schemes for providing a base for promotion and dissemination of Urdu and to bring about the essential continuity in education with special reference to the delivery system in distance education consistent with the objectives of the University; and