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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(f) in Dr. Abdul Haq Urdu University Act, 2016

(f)to establish, maintain or recognize Study Centres for the delivery of the distance education system in the manner laid down by the Ordinances;